Anjum Khan vs State Of U.P.
2016 Latest Caselaw 461 ALL

Citation : 2016 Latest Caselaw 461 ALL
Judgement Date : 14 March, 2016

Allahabad High Court

Anjum Khan vs State Of U.P. on 14 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9995 of 2015
 

 
Applicant :- Anjum Khan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anil Kumar Srivastava
 
Counsel for Opposite Party :- Govt.Advocate,Sushil Kumar Singh
 

 
Hon'ble Bachchoo Lal,J.

Rejoinder affidavit filed on behalf of applicant be taken on record.

On the request of learned counsel for the applicant, list in the next cause list.

Order Date :- 14.3.2016

Jitendra

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