Ajijurrahaman vs State Of U.P. & Others
2016 Latest Caselaw 444 ALL

Citation : 2016 Latest Caselaw 444 ALL
Judgement Date : 14 March, 2016

Allahabad High Court

Ajijurrahaman vs State Of U.P. & Others on 14 March, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 2835 of 2003
 

 
Revisionist :- Ajijurrahaman
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Revisionist :- Rama Nand Pandey,Pradeep Narain Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Sudhir Agarwal,J.

As requested by Sri Rama Nand Pandey learned counsel for revisionist case is passed over for the day.

Order Date :- 14.3.2016

Pravin

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