Kanne Lal @ Kunnu @ Chhotkannu vs State Of U.P
2016 Latest Caselaw 440 ALL

Citation : 2016 Latest Caselaw 440 ALL
Judgement Date : 14 March, 2016

Allahabad High Court

Kanne Lal @ Kunnu @ Chhotkannu vs State Of U.P on 14 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 7859 of 2015
 

 
Applicant :- Kanne Lal @ Kunnu @ Chhotkannu
 
Opposite Party :- State Of U.P
 
Counsel for Applicant :- Satyendra Kumar Maurya
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the applicant, list after two weeks.

Order Date :- 14.3.2016

Jitendra

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