Taj Kumar Tiwari vs The State Of U.P.
2016 Latest Caselaw 429 ALL

Citation : 2016 Latest Caselaw 429 ALL
Judgement Date : 14 March, 2016

Allahabad High Court

Taj Kumar Tiwari vs The State Of U.P. on 14 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 8891 of 2014
 

 
Applicant :- Taj Kumar Tiwari
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Saurabh Srivastava,Dinesh Kumar,Mahesh Kumar Sharma
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant prays for and is granted further two weeks' time to file rejoinder affidavit.

List thereafter.

Order Date :- 14.3.2016

Jitendra

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