Sufiyan Khan vs State Of U.P.
2016 Latest Caselaw 416 ALL

Citation : 2016 Latest Caselaw 416 ALL
Judgement Date : 14 March, 2016

Allahabad High Court

Sufiyan Khan vs State Of U.P. on 14 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9259 of 2015
 

 
Applicant :- Sufiyan Khan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Najam Zafar,Shiv Pal Singh
 
Counsel for Opposite Party :- Govt. Advocate,Amit Kr Singh
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the complainant prays for and is granted further two weeks' time to file counter affidavit.

List thereafter.

Order Date :- 14.3.2016

Jitendra

Download the LatestLaws.com Mobile App