Girraj Kishore Sharma vs State Of U.P. & Another
2016 Latest Caselaw 415 ALL

Citation : 2016 Latest Caselaw 415 ALL
Judgement Date : 14 March, 2016

Allahabad High Court

Girraj Kishore Sharma vs State Of U.P. & Another on 14 March, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 1352 of 2003
 

 
Revisionist :- Girraj Kishore Sharma
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- J.J. Munir
 
Counsel for Opposite Party :- Govt.Advocate,Raj Singh
 

 
Hon'ble Sudhir Agarwal,J.

As requested by Sri J.J. Munir learned counsel for revisionist, list in the next cause list.

Order Date :- 14.3.2016

Pravin

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