Sanjay Agrahari vs State Of U.P.
2016 Latest Caselaw 412 ALL

Citation : 2016 Latest Caselaw 412 ALL
Judgement Date : 14 March, 2016

Allahabad High Court

Sanjay Agrahari vs State Of U.P. on 14 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 5043 of 2015
 

 
Applicant :- Sanjay Agrahari
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajbaksh Singh
 
Counsel for Opposite Party :- Govt.Advocate,Panna Lal Gupta
 

 
Hon'ble Bachchoo Lal,J.

Case called out. Learned counsel for the applicant and learned A.G.A. are present while learned counsel for the complainant is not present even in the revised list.

List in the next cause list as peremptorily.

Order Date :- 14.3.2016

Jitendra

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