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Ankit Mishra @Banty vs State Of U.P.
2016 Latest Caselaw 41 ALL

Citation : 2016 Latest Caselaw 41 ALL
Judgement Date : 8 March, 2016

Allahabad High Court
Ankit Mishra @Banty vs State Of U.P. on 8 March, 2016
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 1775 of 2016
 

 
Applicant :- Ankit Mishra @Banty
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Hari Bux Singh,Bhola Singh Patel,Pravin Kumar Verma
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A prays for and is granted two weeks' time to file counter affidavit.

Rejoinder affidavit may be filed within one week thereafter.

List on 30.3.2016.

Order Date :- 8.3.2016

A.

 

 

 
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