Citation : 2016 Latest Caselaw 402 ALL
Judgement Date : 14 March, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 10196 of 2015 Applicant :- Ram Singh @ Kan Singh Opposite Party :- State Of U.P. Counsel for Applicant :- Kaushal Kishore Tewari Counsel for Opposite Party :- Govt. Advocate,Jai Pal Singh Hon'ble Bachchoo Lal,J.
On the joint request of learned counsel for the applicant and learned counsel for the complainant, list on 29.03.2016.
Order Date :- 14.3.2016
Jitendra
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