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Sirajul Haq vs C/M Darul Uloom Warsia Vishal ...
2016 Latest Caselaw 378 ALL

Citation : 2016 Latest Caselaw 378 ALL
Judgement Date : 11 March, 2016

Allahabad High Court
Sirajul Haq vs C/M Darul Uloom Warsia Vishal ... on 11 March, 2016
Bench: Ritu Raj Awasthi



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 3735 of 2012
 

 
Petitioner :- Sirajul Haq
 
Respondent :- C/M Darul Uloom Warsia Vishal Khand-4 Thru Its Manager & Ors
 
Counsel for Petitioner :- R.N. Gupta
 
Counsel for Respondent :- C.S.C.,Afzal Siddiqi,Mahendra Bahadur Singh,Prem Shanker Trivedi
 

 
Hon'ble Ritu Raj Awasthi,J.

Learned standing counsel informs that he has not been able to get instructions. He prays for and is granted a week's further time to seek instructions as required vide Court's order dated 19.11.2015.

List in the next cause list.

Order Date :- 11.3.2016

Santosh/-

 

 

 
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