Kanhaiya Lal & Another vs The Secretary,Ministry Of Social ...
2016 Latest Caselaw 377 ALL

Citation : 2016 Latest Caselaw 377 ALL
Judgement Date : 11 March, 2016

Allahabad High Court

Kanhaiya Lal & Another vs The Secretary,Ministry Of Social ... on 11 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 2168 of 2014
 

 
Petitioner :- Kanhaiya Lal & Another
 
Respondent :- The Secretary,Ministry Of Social Justice & Empowerment & Ors
 
Counsel for Petitioner :- Radhey Shyam Mishra
 
Counsel for Respondent :- C.S.C.,A.S.G.,B.R. Singh,Pankaj Patel,Sunil Sharma
 

 
Hon'ble Ritu Raj Awasthi,J.

Mr. Shobhit Nigam, learned counsel holding brief of Mr. B.R. Singh, learned counsel for opposite parties no. 1 and 2 prays for and is granted a week's further time to file counter affidavit.

Rejoinder affidavit, if any, may be filed within one week thereafter.

List thereafter.

Order Date :- 11.3.2016

Santosh/-

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