Purushottam Singh vs Punjab National Bank Through ...
2016 Latest Caselaw 375 ALL

Citation : 2016 Latest Caselaw 375 ALL
Judgement Date : 11 March, 2016

Allahabad High Court

Purushottam Singh vs Punjab National Bank Through ... on 11 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 4013 of 2014
 

 
Petitioner :- Purushottam Singh
 
Respondent :- Punjab National Bank Through Managing Director P.N.B. New De
 
Counsel for Petitioner :- Suresh Sharma
 
Counsel for Respondent :- Gopal Kumar Srivastava,Gopal Kumar Srivastava
 

 
Hon'ble Ritu Raj Awasthi,J.

Mr. Gopal Kumar Srivastava, learned counsel for opposite party prays for and is granted two weeks' time to file supplementary counter affidavit.

Rejoinder affidavit, if any, may be filed within one week thereafter.

List thereafter.

Order Date :- 11.3.2016

Santosh/-

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