Hari Pal vs U.P. Sahkari Gram Vikas Bank Ltd. ...
2016 Latest Caselaw 374 ALL

Citation : 2016 Latest Caselaw 374 ALL
Judgement Date : 11 March, 2016

Allahabad High Court

Hari Pal vs U.P. Sahkari Gram Vikas Bank Ltd. ... on 11 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 3654 of 2014
 

 
Petitioner :- Hari Pal
 
Respondent :- U.P. Sahkari Gram Vikas Bank Ltd. Through Managing Director
 
Counsel for Petitioner :- Nirankar Nath Jaiswal,O.P. Tiwari,Prashant Jaiswal
 
Counsel for Respondent :- Singh Vinod Kumar,Balram Yadav,Piyush Asthana
 

 
Hon'ble Ritu Raj Awasthi,J.

Adjourned on the reported illness of Mr. Piyush Ashtana, learned counsel.

List again.

Order Date :- 11.3.2016

Santosh/-

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