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Lalloo Singh vs State Of U.P. Thru Secretary ...
2016 Latest Caselaw 373 ALL

Citation : 2016 Latest Caselaw 373 ALL
Judgement Date : 11 March, 2016

Allahabad High Court
Lalloo Singh vs State Of U.P. Thru Secretary ... on 11 March, 2016
Bench: Ritu Raj Awasthi



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 2962 of 2012
 

 
Petitioner :- Lalloo Singh
 
Respondent :- State Of U.P. Thru Secretary Public Work Deptt. & 3 Others
 
Counsel for Petitioner :- R.J. Trivedi,Ramji Trivedi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ritu Raj Awasthi,J.

It is informed that the pleadings have been exchanged and the matter can be heard finally.

List for final disposal at an early date.

Order Date :- 11.3.2016

Santosh/-

 

 

 
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