Ram Murti & Ors vs Addl. Commissioner (Judicial) ...
2016 Latest Caselaw 369 ALL

Citation : 2016 Latest Caselaw 369 ALL
Judgement Date : 11 March, 2016

Allahabad High Court

Ram Murti & Ors vs Addl. Commissioner (Judicial) ... on 11 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- MISC. SINGLE No. - 5307 of 2016
 

 
Petitioner :- Ram Murti & Ors
 
Respondent :- Addl. Commissioner (Judicial) Lucknow Div. Lko & Ors
 
Counsel for Petitioner :- Alok Kumar Srivastava,Bajhul Quamar Siddiqui
 
Counsel for Respondent :- C.S.C,Yogendra Nath Yadav
 

 
Hon'ble Ritu Raj Awasthi,J.

Notice on behalf of opposite parties no. 1 and 2 has been accepted by the learned Chief Standing Counsel whereas Mr. Yogendra Nath Yadav, Advocate has accepted notice for opposite party no. 3.

On the request of learned counsel for petitioners, list next week, as fresh.

Order Date :- 11.3.2016

Santosh/-

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