Govind @ Guddu vs The State
2016 Latest Caselaw 352 ALL

Citation : 2016 Latest Caselaw 352 ALL
Judgement Date : 11 March, 2016

Allahabad High Court

Govind @ Guddu vs The State on 11 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9439 of 2015
 

 
Applicant :- Govind @ Guddu
 
Opposite Party :- The State
 
Counsel for Applicant :- Jitendra Singh,R.P. Singh Chauhan
 
Counsel for Opposite Party :- Govt. Advocate,Mahendra Pratap
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the applicant, list after three weeks.

Order Date :- 11.3.2016

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