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Neeraj Kumar Verma @ Vishal vs State Of U.P.
2016 Latest Caselaw 339 ALL

Citation : 2016 Latest Caselaw 339 ALL
Judgement Date : 11 March, 2016

Allahabad High Court
Neeraj Kumar Verma @ Vishal vs State Of U.P. on 11 March, 2016
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 8838 of 2015
 

 
Applicant :- Neeraj Kumar Verma @ Vishal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Umesh Chandra Vishwakarma,Dhirendra Pratap Singh,Harshit Singh,Neeraj Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the applicant, list in the next cause list.

Order Date :- 11.3.2016

A.

 

 

 
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