Mukesh Kole vs State Of U.P
2016 Latest Caselaw 327 ALL

Citation : 2016 Latest Caselaw 327 ALL
Judgement Date : 11 March, 2016

Allahabad High Court

Mukesh Kole vs State Of U.P on 11 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 7876 of 2015
 

 
Applicant :- Mukesh Kole
 
Opposite Party :- State Of U.P
 
Counsel for Applicant :- Dinesh Chandra Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the applicant, list in the next cause list.

Order Date :- 11.3.2016

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