Citation : 2016 Latest Caselaw 317 ALL
Judgement Date : 11 March, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 523 of 2016 Applicant :- Sarvesh Dubey Opposite Party :- State Of Uttar Pradesh Counsel for Applicant :- Amrendra Nath Tripathi Counsel for Opposite Party :- Govt. Advocate,Pankaj Kr. Shukla Hon'ble Bachchoo Lal,J.
On the request of learned counsel for the applicant, list in the next cause list.
Order Date :- 11.3.2016
Jitendra
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