Dhani Ram vs State Of U.P.
2016 Latest Caselaw 288 ALL

Citation : 2016 Latest Caselaw 288 ALL
Judgement Date : 10 March, 2016

Allahabad High Court

Dhani Ram vs State Of U.P. on 10 March, 2016

Bench: Sudhir Agarwal, Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 44 of 1997
 

 
Appellant :- Dhani Ram
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Kr. R.C.Singh,B.B.Paul
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ram Surat Ram (Maurya),J.

1. Sri A.P. Paul, Advocate holding brief of Sri B.B. Paul counsel for appellant states that he has no instructions in the matter. No other counsel has appeared on behalf of appellant to press this appeal, despite having been called in revised.

2. Dismissed for want of prosecution.

3. Interim order, if any, stands vacated.

Order Date :- 10.3.2016

Pravin

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