Kolai @ Shahjad vs State Of U.P.
2016 Latest Caselaw 279 ALL

Citation : 2016 Latest Caselaw 279 ALL
Judgement Date : 10 March, 2016

Allahabad High Court

Kolai @ Shahjad vs State Of U.P. on 10 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 10850 of 2015
 

 
Applicant :- Kolai @ Shahjad
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Manoj Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate,Nripendra Mishra
 

 
Hon'ble Bachchoo Lal,J.

Sri Nipendra Mishra, learned counsel for the complainant has sent illness slip while learned counsel for the applicant and learned A.G.A. are present.

List in the next cause list as peremptorily.

Order Date :- 10.3.2016

Jitendra

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