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Krishna Gopal vs District Basic Education ...
2016 Latest Caselaw 265 ALL

Citation : 2016 Latest Caselaw 265 ALL
Judgement Date : 10 March, 2016

Allahabad High Court
Krishna Gopal vs District Basic Education ... on 10 March, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 2623 of 2016
 

 
Petitioner :- Krishna Gopal
 
Respondent :- District Basic Education Officer, Hamirpur And 3 Others
 
Counsel for Petitioner :- Indra Raj Singh,A. Singh
 
Counsel for Respondent :- C.S.C.,Nand Kishore Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Counter affidavit filed today is taken on record.

Learned counsel for the petitioner seeks two weeks time to file rejoinder affidavit.

List this case in the week commencing 18.04.2016.

Order Date :- 10.3.2016

AU

 

 

 
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