Smt. Krishna Devi Alias Shobha ... vs State Of U.P. Through Prin. Secy. ...
2016 Latest Caselaw 263 ALL

Citation : 2016 Latest Caselaw 263 ALL
Judgement Date : 10 March, 2016

Allahabad High Court

Smt. Krishna Devi Alias Shobha ... vs State Of U.P. Through Prin. Secy. ... on 10 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 5890 of 2013
 

 
Petitioner :- Smt. Krishna Devi Alias Shobha Devi & Another
 
Respondent :- State Of U.P. Through Prin. Secy. Bal Vikas Evam Pushtahar L
 
Counsel for Petitioner :- Virendra Kumar Dubey
 
Counsel for Respondent :- C.S.C.,Ratnesh Singh Tomar
 

 
Hon'ble Ritu Raj Awasthi,J.

List revised.

Learned counsel for opposite party no. 4 is not present.

Adjourned.

List again in the next cause list.

Order Date :- 10.3.2016

Santosh/-

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