Nagesh Rastogi vs State Of U.P.
2016 Latest Caselaw 260 ALL

Citation : 2016 Latest Caselaw 260 ALL
Judgement Date : 10 March, 2016

Allahabad High Court

Nagesh Rastogi vs State Of U.P. on 10 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 899 of 2016
 

 
Applicant :- Nagesh Rastogi
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Jai Prakash Narayan Bajpa
 
Counsel for Opposite Party :- Govt. Advocate,Amrendra Singh
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A. submits that counter affidavit is under preparation. He prays for and is granted further two weeks' time to file counter affidavit.

List thereafter.

Order Date :- 10.3.2016

Jitendra

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