Pintoo @ Prabudh Saraswat vs State Of Up And Anr.
2016 Latest Caselaw 254 ALL

Citation : 2016 Latest Caselaw 254 ALL
Judgement Date : 10 March, 2016

Allahabad High Court

Pintoo @ Prabudh Saraswat vs State Of Up And Anr. on 10 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 1468 of 2016
 

 
Applicant :- Pintoo @ Prabudh Saraswat
 
Opposite Party :- State Of Up And Anr.
 
Counsel for Applicant :- Umesh Pratap Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Rejoinder affidavit has been filed on behalf of the applicant in connected bail application no. 11610 of 2015.

On the request of the learned counsel for the applicant list in the next cause list.

Order Date :- 10.3.2016

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