Mohd. Gufran vs State Of Up
2016 Latest Caselaw 223 ALL

Citation : 2016 Latest Caselaw 223 ALL
Judgement Date : 10 March, 2016

Allahabad High Court

Mohd. Gufran vs State Of Up on 10 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 1897 of 2016
 

 
Applicant :- Mohd. Gufran
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Anil Kumar Tripathi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Mohd. Shamshad Khan, advocate filed vakalatnama on behalf of complainant be taken on record.

Learned counsel for the complainant prays for and is granted one week's time to file counter affidavit.

List thereafter on 17.03.2016.

Order Date :- 10.3.2016

Jitendra

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