Dinesh Kumar Mali vs State Of U.P.
2016 Latest Caselaw 221 ALL

Citation : 2016 Latest Caselaw 221 ALL
Judgement Date : 10 March, 2016

Allahabad High Court

Dinesh Kumar Mali vs State Of U.P. on 10 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 1196 of 2016
 

 
Applicant :- Dinesh Kumar Mali
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pradeep Rastogi,Daya Shankar Misra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

The record of the connected bail application no. 1420 of 2016 has not been send by the office.

List on 17.3.2016 within top five cases.

Office is directed to sent the record of the aforesaid connected bail application on the date fixed.

Order Date :- 10.3.2016

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