Gopal Krishna Srivastava vs State Of U.P. Thru Secy. Secondary ...
2016 Latest Caselaw 198 ALL

Citation : 2016 Latest Caselaw 198 ALL
Judgement Date : 9 March, 2016

Allahabad High Court

Gopal Krishna Srivastava vs State Of U.P. Thru Secy. Secondary ... on 9 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 1799 of 2012
 

 
Petitioner :- Gopal Krishna Srivastava
 
Respondent :- State Of U.P. Thru Secy. Secondary Education & Others
 
Counsel for Petitioner :- Pramod Kumar Singh,Sanjay Misra
 
Counsel for Respondent :- C.S.C.,Gaya Deen Singh
 

 
Hon'ble Ritu Raj Awasthi,J.

Adjourned on the request of learned counsel for petitioner.

List again in the next cause list.

Order Date :- 9.3.2016

Santosh/-

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