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Azara Parveen vs State Of U.P. And 2 Othrs.
2016 Latest Caselaw 176 ALL

Citation : 2016 Latest Caselaw 176 ALL
Judgement Date : 9 March, 2016

Allahabad High Court
Azara Parveen vs State Of U.P. And 2 Othrs. on 9 March, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 11096 of 2016
 

 
Petitioner :- Azara Parveen
 
Respondent :- State Of U.P. And 2 Othrs.
 
Counsel for Petitioner :- Gautam,Rajeshwar Singh
 
Counsel for Respondent :- C.S.C.,Shyam Krishna Gupta
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Supplementary affidavit filed today is taken on record.

As prayed by the learned counsel for the petitioner, list this case in the next cause list.

Order Date :- 9.3.2016

AU

 

 

 
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