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Ratnottama And Another vs State Of U.P. Through Principal ...
2016 Latest Caselaw 173 ALL

Citation : 2016 Latest Caselaw 173 ALL
Judgement Date : 9 March, 2016

Allahabad High Court
Ratnottama And Another vs State Of U.P. Through Principal ... on 9 March, 2016
Bench: Ritu Raj Awasthi



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 2123 of 2011
 

 
Petitioner :- Ratnottama And Another
 
Respondent :- State Of U.P. Through Principal Secy.Dept.Of Karmik Lucknow
 
Counsel for Petitioner :- Rajeev Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ritu Raj Awasthi,J.

Adjourned on the request of learned counsel for petitioners.

List again.

Order Date :- 9.3.2016

Santosh/-

 

 

 
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