Moradabad Development Authority vs Kailash And Others
2016 Latest Caselaw 161 ALL

Citation : 2016 Latest Caselaw 161 ALL
Judgement Date : 9 March, 2016

Allahabad High Court

Moradabad Development Authority vs Kailash And Others on 9 March, 2016

Bench: Sudhir Agarwal, Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 89 of 2016
 

 
Appellant :- Moradabad Development Authority
 
Respondent :- Kailash And Others
 
Counsel for Appellant :- P.K. Singh
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ram Surat Ram (Maurya),J.

1. Heard.

2. Admit.

3. Issue notice to respondents by registered post A.D. as well as Courier as approved by Office Memorandum dated 15.12.2015 under Order V, Rule 9 (3) C.P.C. returnable at an early date.

4. Call for the record of Court below.

5. Steps be taken within a week.

Order Date :- 9.3.2016

Pravin

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