Smt. Rama Rani vs Praveen Kumar Mittal
2016 Latest Caselaw 155 ALL

Citation : 2016 Latest Caselaw 155 ALL
Judgement Date : 9 March, 2016

Allahabad High Court

Smt. Rama Rani vs Praveen Kumar Mittal on 9 March, 2016

Bench: Sudhir Agarwal, Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 115 of 2007
 

 
Appellant :- Smt. Rama Rani
 
Respondent :- Praveen Kumar Mittal
 
Counsel for Appellant :- P.K. Srivastava,N.K. Srivastava
 
Counsel for Respondent :- Manoj Kumar Rajvanshi
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ram Surat Ram (Maurya),J.

1. Second consecutive adjournment has been sought on account of illness by Sri P.K. Srivastava learned counsel for the appellant.

2. List peremptorily in the next cause list.

Order Date :- 9.3.2016

Pravin

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