Putan vs State Of U.P
2016 Latest Caselaw 148 ALL

Citation : 2016 Latest Caselaw 148 ALL
Judgement Date : 9 March, 2016

Allahabad High Court

Putan vs State Of U.P on 9 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 760 of 2016
 

 
Applicant :- Putan
 
Opposite Party :- State Of U.P
 
Counsel for Applicant :- Ashok Kumar Verma
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit has been filed on behalf of the State be taken on record.

Learned counsel for the applicant prays for and is granted one week time to file rejoinder affidavit.

List thereafter.

Order Date :- 9.3.2016

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