Arpit Kumar Mishra vs State Of U.P.
2016 Latest Caselaw 135 ALL

Citation : 2016 Latest Caselaw 135 ALL
Judgement Date : 9 March, 2016

Allahabad High Court

Arpit Kumar Mishra vs State Of U.P. on 9 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 587 of 2016
 

 
Applicant :- Arpit Kumar Mishra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sunil Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit has been filed on behalf of the State be taken on record.

Learned counsel for the applicant prays for and is granted further two days' time to file rejoinder affidavit.

List in the next cause list.

Order Date :- 9.3.2016

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