Brijesh Pal Singh vs State Of U.P. And 2 Others
2016 Latest Caselaw 1139 ALL

Citation : 2016 Latest Caselaw 1139 ALL
Judgement Date : 31 March, 2016

Allahabad High Court

Brijesh Pal Singh vs State Of U.P. And 2 Others on 31 March, 2016

Bench: Krishna Murari, Vinod Kumar Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 14291 of 2016
 

 
Petitioner :- Brijesh Pal Singh
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Rajesh Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Krishna Murari,J.

Hon'ble Vinod Kumar Misra,J.

On the request made by learned standing counsel, put up as fresh on 13th April 2016 to enable him to seek instructions.

Order Date :- 31.3.2016

Download the LatestLaws.com Mobile App