Chhidda vs State Of U.P.& Others
2016 Latest Caselaw 1134 ALL

Citation : 2016 Latest Caselaw 1134 ALL
Judgement Date : 31 March, 2016

Allahabad High Court

Chhidda vs State Of U.P.& Others on 31 March, 2016

Bench: Vinod Kumar Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL REVISION No. - 36 of 1997
 

 
Revisionist :- Chhidda
 
Opposite Party :- State Of U.P.& Others
 
Counsel for Revisionist :- S.R.Verma
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Vinod Kumar Misra,J.

Issue notice to opposite party no.2 Shaukat to Chief Judicial Magistrate, Meerut who will get it executed through concerned Police Station.

List after six weeks.

Order Date :- 31.3.2016

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