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Rakesh Khandelwal vs Dakshinanchal Vidyut Vitran ...
2016 Latest Caselaw 1131 ALL

Citation : 2016 Latest Caselaw 1131 ALL
Judgement Date : 31 March, 2016

Allahabad High Court
Rakesh Khandelwal vs Dakshinanchal Vidyut Vitran ... on 31 March, 2016
Bench: Krishna Murari, Vinod Kumar Misra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 11601 of 2016
 

 
Petitioner :- Rakesh Khandelwal
 
Respondent :- Dakshinanchal Vidyut Vitran Nigam Ltd. And Another
 
Counsel for Petitioner :- Vishal Agarwal
 
Counsel for Respondent :- Baleshwar Chaturvedi,S.C. Pandey
 

 
Hon'ble Krishna Murari,J.

Hon'ble Vinod Kumar Misra,J.

As prayed, put up on 4th of April 2016, as fresh.

Order Date :- 31.3.2016

IB

 

 

 
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