Sushil Kumar Rao vs State Of U.P. And 8 Others
2016 Latest Caselaw 1129 ALL

Citation : 2016 Latest Caselaw 1129 ALL
Judgement Date : 31 March, 2016

Allahabad High Court

Sushil Kumar Rao vs State Of U.P. And 8 Others on 31 March, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 14148 of 2016
 

 
Petitioner :- Sushil Kumar Rao
 
Respondent :- State Of U.P. And 8 Others
 
Counsel for Petitioner :- Ravindra Prakash Srivasta
 
Counsel for Respondent :- C.S.C.,Hem Pratap Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the petitioner is permitted to file an amendment application.

Put up this case on 04.04.2016 as supplementary fresh.

Order Date :- 31.3.2016

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