Surendra Koli vs State Of U.P.
2016 Latest Caselaw 1114 ALL

Citation : 2016 Latest Caselaw 1114 ALL
Judgement Date : 30 March, 2016

Allahabad High Court

Surendra Koli vs State Of U.P. on 30 March, 2016

Bench: Vikram Nath, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CAPITAL CASES No. - 7426 of 2010
 

 
Appellant :- Surendra Koli
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- From Jail,G.S.Chaturvedi,Samit Gopal
 
Counsel for Respondent :- A.G.A.,N.I.Jafri,Pranay Krishna
 

 
Hon'ble Vikram Nath,J.

Hon'ble Naheed Ara Moonis,J.

Put up tomorrow i.e. 31.3.2016.

Order Date :- 30.3.2016

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