Karanjit Singh vs State Of U.P. & Others
2016 Latest Caselaw 1106 ALL

Citation : 2016 Latest Caselaw 1106 ALL
Judgement Date : 30 March, 2016

Allahabad High Court

Karanjit Singh vs State Of U.P. & Others on 30 March, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - A No. - 1254 of 1995
 

 
Petitioner :- Karanjit Singh
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- R.N. Sharma,D.P.S. Chauhan
 
Counsel for Respondent :- SC
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

Passed over for the day on account of illness of Sri D.P.S. Chauhan, learned counsel for petitioner.

Order Date :- 30.3.2016

Pravin

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