Anil Kumar Saxena & Others vs C.A.T. Addl.Bench Allahabad & ...
2016 Latest Caselaw 1105 ALL

Citation : 2016 Latest Caselaw 1105 ALL
Judgement Date : 30 March, 2016

Allahabad High Court

Anil Kumar Saxena & Others vs C.A.T. Addl.Bench Allahabad & ... on 30 March, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - A No. - 14402 of 2001
 

 
Petitioner :- Anil Kumar Saxena & Others
 
Respondent :- C.A.T. Addl.Bench Allahabad & Others
 
Counsel for Petitioner :- Pradeep Kumar Srivastava,P.K.Singh,S.P. Srivastava,Suman Jaiswal
 
Counsel for Respondent :- S.S.C.,A.K. Saxena,M.I. Khan,R.B.Singhal,Vaibhav Kaushik
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

Passed over for the day on account of illness of Ms. Suman Jaiswal, learned counsel for petitioners.

Order Date :- 30.3.2016

Pravin

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