Citation : 2016 Latest Caselaw 1100 ALL
Judgement Date : 30 March, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- SECOND APPEAL DEFECTIVE No. - 49 of 2016 Appellant :- Subhagga Respondent :- Smt. Lakhraji And Another Counsel for Appellant :- Ajai Kumar Hon'ble Pramod Kumar Srivastava,J.
Issue notice on delay condonation application. Steps within 15 days by both ways.
List after service of notice.
Order Date :- 30.3.2016
Sanjeev
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