Radhey Shyam (Died) And 4 Ors. vs Chhoti Bitiya And Another
2016 Latest Caselaw 1099 ALL

Citation : 2016 Latest Caselaw 1099 ALL
Judgement Date : 30 March, 2016

Allahabad High Court

Radhey Shyam (Died) And 4 Ors. vs Chhoti Bitiya And Another on 30 March, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 93 of 2016
 

 
Appellant :- Radhey Shyam (Died) And 4 Ors.
 
Respondent :- Chhoti Bitiya And Another
 
Counsel for Appellant :- Ramendra Asthana
 

 
Hon'ble Pramod Kumar Srivastava,J.

Issue notice on delay condonation application. Steps within 15 days by both ways.

List after service of notice.

Order Date :- 30.3.2016

Sanjeev

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