Ram Lal (Since Deceased) & Another vs Kailash & 4 Others
2016 Latest Caselaw 1093 ALL

Citation : 2016 Latest Caselaw 1093 ALL
Judgement Date : 30 March, 2016

Allahabad High Court

Ram Lal (Since Deceased) & Another vs Kailash & 4 Others on 30 March, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 639 of 2015
 

 
Appellant :- Ram Lal (Since Deceased) & Another
 
Respondent :- Kailash & 4 Others
 
Counsel for Appellant :- S.N. Pandey,Havaldar Verma
 
Counsel for Respondent :- Awadhesh Narain Srivastav,Sandeep Kumar
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned for the day on the illness slip of Sri S.N.Pandey, learned counsel for the appellants.

List this case in the next cause list.

Order Date :- 30.3.2016

Sanjeev

Download the LatestLaws.com Mobile App