Citation : 2016 Latest Caselaw 1087 ALL
Judgement Date : 30 March, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 58 Case :- MATTERS UNDER ARTICLE 227 No. - 1892 of 2016 Petitioner :- Smt. Seema Goel And Anr. Respondent :- Rahul Gupta And Anr. Counsel for Petitioner :- Murli Dhar Mishra Counsel for Respondent :- Rama Goel Bansal Hon'ble Ram Surat Ram (Maurya),J.
It has been informed that the matter is arising out of proceeding under Small Causes Courts Act and is cognizable by the Bench in Court No.5. Office shall put up this case as fresh before the appropriate Bench, if possible, on 01.4.2016.
Order Date :- 30.3.2016
mt
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