S.I. Pradeep Kumar vs State Of U.P. And 3 Others
2016 Latest Caselaw 1074 ALL

Citation : 2016 Latest Caselaw 1074 ALL
Judgement Date : 29 March, 2016

Allahabad High Court

S.I. Pradeep Kumar vs State Of U.P. And 3 Others on 29 March, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 5462 of 2016
 

 
Petitioner :- S.I. Pradeep Kumar
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Hari Narayan Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by learned Standing Counsel, two months further time is granted to file counter affidavit.

List this case in the week commencing 11.07.2016.

Order Date :- 29.3.2016

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