Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Jitendra Bahadur Singh vs State Of U.P. And 4 Others
2016 Latest Caselaw 1069 ALL

Citation : 2016 Latest Caselaw 1069 ALL
Judgement Date : 29 March, 2016

Allahabad High Court
Jitendra Bahadur Singh vs State Of U.P. And 4 Others on 29 March, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 6730 of 2016
 

 
Petitioner :- Jitendra Bahadur Singh
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Santosh Kumar Shukla
 
Counsel for Respondent :- C.S.C.,Nisheeth Yadav
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On 29.02.2016 learned Standing Counsel had sought time to file counter affidavit. The matter has been listed peremptorily.

Learned counsel for the petitioner states that he has received the counter affidavit.

He prays for and is granted a week's time to file rejoinder affidavit.

List this case on 12.04.2016.

Order Date :- 29.3.2016

AU

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter