Alok Kumar Yadav And 3 Others vs Principal Secretary Labour ...
2016 Latest Caselaw 1067 ALL

Citation : 2016 Latest Caselaw 1067 ALL
Judgement Date : 29 March, 2016

Allahabad High Court

Alok Kumar Yadav And 3 Others vs Principal Secretary Labour ... on 29 March, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 13678 of 2016
 

 
Petitioner :- Alok Kumar Yadav And 3 Others
 
Respondent :- Principal Secretary Labour Secretariat Lucknow And 4 Others
 
Counsel for Petitioner :- Jamal Ahmad Khan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

The petitioners are four in number. They have preferred this writ petition for quashing of the advertisement dated 02.01.2016.

The petitioners by way of supplementary affidavit, have brought on record a Government Order dated 18.03.2016 whereby a direction has been issued to the respondent no.2 to cancel the recruitment process initiated by him.

Matter needs consideration.

Learned Standing Counsel prays for and is granted ten days time to seek instruction/ file short counter affidavit.

List this case on 18.04.2016 among top ten cases.

Till the next date of listing, no appointment letter shall be issued without leave of the Court.

Order Date :- 29.3.2016

Supreme Court Judgments

High Court Judgments

Campus Buzz

Library

Legal Education

More

Circulars & Notices

Alok Kumar Yadav And 3 Others vs Principal Secretary Labour ...
2016 Latest Caselaw 1067 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Alok Kumar Yadav And 3 Others vs Principal Secretary Labour ...2016 Latest Caselaw 1067 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Alok Kumar Yadav And 3 Others vs Principal Secretary Labour ...
2016 Latest Caselaw 1067 ALL