Rajveer Singh vs State Of U.P. And Another
2016 Latest Caselaw 1055 ALL

Citation : 2016 Latest Caselaw 1055 ALL
Judgement Date : 29 March, 2016

Allahabad High Court

Rajveer Singh vs State Of U.P. And Another on 29 March, 2016

Bench: Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 2426 of 2014
 
Revisionist :- Rajveer Singh
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Madan Mohan,P.S. Verma
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Shamsher Bahadur Singh,J.

Learned counsel for the revisionist stated that Criminal Appeal No.2576 of 2014 against the conviction order is pending before this Court and against the same order this revision has been filed to convict the opposite party No.2 for offences, to which he has been acquitted in appeal.

List this case before appropriate Court connecting with Crl. Appeal No. 2576 of 2014.

Order Date :- 29.3.2016

G.S

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