Kamlesh Kori vs State Of U.P. And Anr.
2016 Latest Caselaw 1053 ALL

Citation : 2016 Latest Caselaw 1053 ALL
Judgement Date : 29 March, 2016

Allahabad High Court

Kamlesh Kori vs State Of U.P. And Anr. on 29 March, 2016

Bench: Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 178 of 2014
 

 
Revisionist :- Kamlesh Kori
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Revisionist :- Ramesh Chandra Gupta Ii
 
Counsel for Opposite Party :- Govt. Advocate,R.C. Pal
 

 
Hon'ble Shamsher Bahadur Singh,J.

On the request of Sri Ramesh Chandra Gupta II, learned counsel for the revisionist, this case is passed over for the day.

Order Date :- 29.3.2016

G.S

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